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The Public Examinations (Prevention of Unfair Means) Bill, 2024
Passed
The Central Universities (Amendment) Bill, 2023
Passed
The Anusandhan National Research Foundation Bill, 2023
Passed
The Pharmacy (Amendment) Bill, 2023
Passed
The Indian Institutes of Management (Amendment) Bill, 2023
Passed
The Constitution (Jammu and Kashmir) Scheduled Tribes Order (Amendment) Bill, 2023
Passed
The Constitution (Jammu and Kashmir) Scheduled Castes Order (Amendment) Bill, 2023
Passed
The Jammu and Kashmir Reservation (Amendment) Bill, 2023
Passed
The Registration of Births and Deaths (Amendment) Bill, 2023
Passed
The National Nursing and Midwifery Commission Bill, 2023
Passed
The National Dental Commission Bill, 2023
Passed
The Central Universities (Amendment) Bill, 2022
Passed
The Family Courts (Amendment) Bill, 2022
Passed
The Prohibition of Child Marriage (Amendment) Bill, 2021
Lapsed
The National Commission for Homoeopathy (Amendment) Bill, 2021
Passed
The National Commission for Indian System of Medicine (Amendment) Bill, 2021
Passed
The Central Universities (Amendment) Bill, 2021
Passed
The Homoeopathy Central Council (Amendment) Ordinance, 2021
Replaced by an Act
The Indian Medicine Central Council (Amendment) Ordinance, 2021
Replaced by an Act
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2021
Passed
The National Commission for Allied and Healthcare Professions Bill, 2020
Passed
The Homoeopathy Central Council (Amendment) Bill, 2020
Passed
The Indian Medicine Central Council (Amendment) Bill, 2020
Passed
The Epidemic Diseases (Amendment) Bill, 2020
Passed
The Essential Commodities (Amendment) Bill, 2020
Passed
The Assisted Reproductive Technology (Regulation) Bill, 2020
Passed
The Essential Commodities (Amendment) Ordinance, 2020
Replaced by an Act
The Homoeopathy Central Council (Amendment) Ordinance, 2020
Replaced by an Act
The Indian Medicine Central Council (Amendment) Ordinance, 2020
Replaced by an Act
The Epidemic Diseases (Amendment) Ordinance, 2020
Replaced by an Act
The Indian Institutes of Information Technology Laws (Amendment) Bill, 2020
Passed
The Medical Termination of Pregnancy (Amendment) Bill, 2020
Passed
The Institute of Teaching and Research in Ayurveda Bill, 2020
Passed
The Central Sanskrit Universities Bill, 2019
Passed
The Prohibition of Electronic Cigarettes (Production, Manufacture, Import, Export, Transport, Sale, Distribution, Storage and Advertisement) Bill, 2019
Passed
Draft Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) (Amendment) Bill, 2018
Draft
The National Medical Commission Bill, 2019
Passed
The Transgender Persons (Protection of Rights) Bill, 2019
Passed
The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Passed
The Surrogacy (Regulation) Bill, 2019
Passed
The Jallianwala Bagh National Memorial (Amendment) Bill, 2019
Passed
The Central Universities (Amendment) Bill, 2019
Passed
The Central Educational Institutions (Reservation in Teachers' Cadre) Bill, 2019
Passed
The Indian Medical Council (Amendment) Bill, 2019
Passed
The Dentists (Amendment) Bill, 2019
Passed
The Homoeopathy Central Council (Amendment) Bill, 2019
Passed
The Central Education Institutions Reservation in Teachers Ordinance, 2019
Replaced by an Act
The Indian Medical Council (Second Amendment) Ordinance, 2019
Replaced by an Act
The Indian Medical Council (Amendment) Ordinance, 2019
Lapsed
The Protection of Children from Sexual Offences (Amendment) Bill, 2019
Lapsed
The National Commission for Homoeopathy Bill, 2019
Passed
The National Commission for Indian System of Medicine Bill, 2019
Passed
The Allied and Healthcare Professions Bill, 2018
Withdrawn
The Central Universities (Amendment) Bill, 2018
Lapsed
The Indian Medical Council (Amendment) Bill, 2018
Lapsed
The Indian Medical Council (Amendment) Ordinance, 2018
Withdrawn
The Protection of Human Rights (Amendment) Bill, 2018
Lapsed
The Homoeopathy Central Council (Amendment) Bill, 2018
Passed
The National Sports University Bill, 2018
Passed
The National Trust for Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities (Amendment) Bill, 2018
Passed
The National Sports University Ordinance, 2018
Replaced by an Act
The Homoeopathy Central Council (Amendment) Ordinance, 2018
Replaced by an Act
The National Medical Commission Bill, 2017
Lapsed
The Dentists (Amendment) Bill, 2017
Lapsed
The National Council for Teacher Education (Amendment) Bill, 2017
Passed
The National Sports University Bill, 2017
Withdrawn
The Indian Institutes of Information Technology (Public-Private Partnership) Bill, 2017
Passed
The Right of Children to Free and Compulsory Education (Amendment) Bill, 2017
Passed
The National Commission for Backward Classes (Repeal) Bill, 2017
Passed
The Indian Institutes of Information Technology (Amendment) Bill, 2017
Passed
The Indian Institutes of Management Bill, 2017
Passed
The National Institutes of Technology, Science Education and Research (Second Amendment) Bill, 2016
Passed
The Surrogacy (Regulation) Bill, 2016
Lapsed
The Transgender Persons (Protection of Rights) Bill, 2016
Lapsed
The Indian Medical Council (Amendment) Bill, 2016
Passed
The Institutes of Technology (Amendment) Bill, 2016
Passed
The National Institutes of Technology, Science Education and Research (Amendment) Bill, 2016
Passed
The Dentists (Amendment) Bill, 2016
Passed
The Regional Centre for Biotechnology Bill, 2016
Passed
The Sugar Cess (Amendment) Bill, 2015
Passed
The Consumer Protection Bill, 2015
Withdrawn
The Bureau of Indian Standards Bill, 2015
Passed
The Homoeopathy Central Council (Amendment) Bill, 2015
Withdrawn
The Warehousing Corporations (Amendment) Bill, 2015
Passed
The School of Planning and Architecture Bill, 2014
Passed
The Central Universities (Amendment) Bill, 2014
Passed
The Juvenile Justice (Care and Protection of Children) Bill, 2014
Passed
The Indian Institutes of Information Technology Bill, 2014
Passed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2014
Passed
The Food Safety and Standards (Amendment) Bill, 2014
Withdrawn
The Waqf Properties (Eviction of Unauthorised Occupants) Bill, 2014
Withdrawn
The Human Immunodeficiency Virus And Acquired Immune Deficiency Syndrome (Prevention And Control) Bill, 2014
Passed
The Right of Persons with Disabilities Bill, 2014
Passed
The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Amendment Bill, 2013
Lapsed
The Drugs and Cosmetics (Amendment) Bill, 2013
Withdrawn
The Indira Gandhi National University for Women Bill, 2013
Lapsed
The Indian Medical Council (Amendment) Bill, 2013
Withdrawn
The Mental Health Care Bill, 2013
Passed
The National Food Security Bill, 2013
Passed
The Indian Medical Council (Amendment) Ordinance, 2013
Lapsed
The Biotechnology Regulatory Authority of India Bill, 2013
Lapsed
The Indian Medical Council (Amendment) Bill, 2013
Withdrawn
The Indian Institutes of Information Technology Bill, 2013
Lapsed
The National Institutes of Technology, Science Education and Research (Amendment) Bill, 2013
Passed
The Indecent Representation of Women (Prohibition) Amendment Bill, 2012
Withdrawn
The Central Universities (Amendment) Bill, 2012
Lapsed
The Prohibition of Employment as Manual Scavengers and their Rehabilitation Bill, 2012
Passed
The All-India Institute of Medical Sciences (Amendment) Bill, 2012
Passed
The Universities for Research and Innovation Bill, 2012
Lapsed
The Bureau of Indian Standards (Amendment) Bill, 2012
Lapsed
The Indian Medical Council (Amendment) Bill, 2012
Passed
The Higher Education and Research Bill, 2011
Withdrawn
The National Commission for Human Resources for Health Bill, 2011
Withdrawn
The National Food Security Bill, 2011
Withdrawn
The Rajiv Gandhi National Institute of Youth Development Bill, 2011
Passed
The Regional Centre for Biotechnology Bill, 2011
Lapsed
The Warehousing Corporations (Amendment) Bill, 2011
Lapsed
The National Academic Depository Bill, 2011
Lapsed
The Indian Institute of Information Technology, Design and Manufacturing Kancheepuram Bill, 2011
Lapsed
The Indian Medical Council (Amendment) Bill, 2011
Passed
The Protection of Children from Sexual Offences Bill, 2011
Passed
The Protection of Women Against Sexual Harassment at Work Place Bill, 2010
Passed
The National Institute of Mental Health and Neuro-Sciences, Bangalore Bill, 2010
Passed
The Forward Contracts (Regulation) Amendment Bill, 2010
Lapsed
The Juvenile Justice (Care and Protection of Children) Amendment Bill, 2010
Passed
Overview: Legislative Proposals in Higher Education
Lapsed
The Architects (Amendment) Bill, 2010
Withdrawn
The Institutes of Technology (Amendment) Bill, 2010
Passed
The Essential Commodities (Amendment) Bill, 2010
Passed
The Central Educational Institutions (Reservation in Admission) Amendment Bill, 2010
Passed
The Indian Medical Council (Amendment) Bill, 2010
Passed
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry (Amendment) Bill, 2010
Passed
The Academy of Scientific and Innovative Research Bill, 2010
Passed
The Civil Liability for Nuclear Damage Bill 2010
Passed
The Indian Medicine Central Council (Amendment) Bill, 2010
Passed
The Prohibition of Unfair Practices in Technical Educational Institutions, Medical Educational Institutions and University Bill, 2010
Lapsed
The Foreign Educational Institutions (Regulation of Entry and Operations) Bill, 2010
Lapsed
The Educational Tribunals Bill, 2010
Lapsed
The National Accreditation Regulatory Authority for Higher Educational Institutions Bill, 2010
Lapsed
The Wakf (Amendment) Bill, 2010
Passed
The Copyright (Amendment) Bill 2010
Passed
The Right of Children to Free and Compulsory Education (Amendment) Bill, 2010
Passed
The National Council for Teacher Education (Amendment) Bill, 2010
Passed
The National Institutes of Technology (Amendment) Bill, 2010
Passed
The Clinical Establishments (Registration and Regulation) Bill, 2010
Passed
The Ancient Monuments and Archaeological Sites and Remains Amendment and Validation Bill 2010
Passed
The Transplantation of Human Organs (Amendment) Bill, 2009
Passed
The Essential Commodities (Amendment and Validation) Bill, 2009
Passed
The Central Universities (Amendment) Bill, 2009
Passed
The National Commission For Minority Educational Institutions (Amendment) Bill, 2009
Passed
The National Commission for Heritage Sites Bill, 2009
Withdrawn
The National Commission for Minority Educational Institutions (Amendment) Bill, 2009
Lapsed
The Right to Education Bill, 2008
Passed
The Protection and Utilisation of Public Funded Intellectual Property Bill, 2008
Withdrawn
The Legal Metrology Bill, 2008
Passed
The Post Graduate Institute of Medical Education and Research, Chandigarh (Amendment) Bill, 2008
Passed
The Central Universities Bill, 2008
Withdrawn
The Central Universities Laws (Amendment) Bill, 2008
Passed
The Food Safety and Standards (Amendment) Bill, 2008
Passed
The Drugs and Cosmetics (Amendment) Bill, 2007
Withdrawn
The All-India Institute of Medical Sciences and the Post-Graduate Institute of Medical Education and Research (Amendment) Bill, 2007
Passed
The Maternity Benefit (Amendment) Bill, 2007
Passed
The Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Bill, 2007
Passed
The Central Educational Institutions (Reservation in Admission) Bill, 2006
Passed
The Central Institute of English and Foreign Language University Bill, 2006
Passed
The Right to Education Bill, 2005
Draft
The Indian Medical Council (Amendment) Bill, 2005
Withdrawn
The Indian Medicine and Homoeopathy Pharmacy Bill, 2005
Pending
The Drugs and Cosmetics (Amendment) Bill, 2005
Passed
The Indian Medicine Central Council (Amendment) Bill, 2005
Withdrawn
The Homoeopathy Central Council (Amendment) Bill, 2005
Withdrawn
Draft The Healthcare Service Personnel and Clinical Establishments (Prohibition of violence and damage to property) Bill, 2019
Draft
The Draft Higher Education Commission of India (Repeal of University Grants Commission Act, 1956) Bill, 2018
Draft
The Central Universities Bill, 2009
Passed
