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The Constitution (Scheduled Tribes) Order (Amendment) Bill, 2024
Passed
The Constitution (Scheduled Castes and Scheduled Tribes) Orders (Amendment) Bill, 2024
Passed
The Farm Laws Repeal Bill, 2021
Passed
The Coconut Development Board (Amendment) Bill, 2021
Passed
The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Bill, 2020
Passed
The Farmers' Produce Trade and Commerce (Promotion and Facilitation) Bill, 2020
Passed
The Farmers' Produce Trade and Commerce (Promotion and Facilitation) Ordinance, 2020
Replaced by an Act
The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Ordinance, 2020
Replaced by an Act
The Pesticide Management Bill, 2020
Pending
The Central Agricultural University (Amendment) Bill, 2016
Passed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Second Amendment) Bill, 2015
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Bill, 2015
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Amendment) Ordinance, 2014
Lapsed
The Registration (Amendment) Bill, 2013
Pending
The National Food Security Ordinance, 2013
Replaced by an Act
The Agricultural Biosecurity Bill, 2013
Lapsed
The Rani Lakshmi Bai Central Agricultural University Bill, 2012
Passed
The National Co-operative Development Corporation (Amendment) Bill, 2012
Lapsed
The Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Bill, 2013
Passed
The Land Acquisition and Resettlement and Rehabilitation Bill, 2011
Passed
The Multi-State Co-operative Societies (Amendment) Bill, 2010
Lapsed
The Jharkhand Panchayat Raj (Amendment) Bill, 2010
Passed
The National Rural Employment Guarantee (Amendment) Bill, 2009
Passed
The Pesticide Management Bill, 2008
Withdrawn
The Forward Contracts (Regulation) Amendment Bill, 2008
Lapsed
The Sugar Development Fund (Amendment) Bill, 2008
Passed
The Rehabilitation and Resettlement Bill, 2007
Lapsed
The Land Acquisition (Amendment) Bill, 2007
Lapsed
The National Rural Employment Guarantee (Extension To Jammu and Kashmir) Bill, 2007
Passed
The National Institute of Pharmaceutical Education and Research (Amendment) Bill, 2007
Passed
The Constitution (One Hundred and Sixth Amendment) Bill, 2006
Lapsed
The Forward Contracts (Regulation) Amendment Bill, 2006
Withdrawn
The Drugs (Control) Repeal Bill, 2006
Lapsed
The Prevention and Control of Infectious & Contagious Diseases in Animals (Amendment) Bill, 2005
Passed
The Warehousing (Development and Regulation) Bill, 2005
Passed
The Food Safety and Standards Bill, 2005
Passed
The Standards of Weights and Measures (Enforcement) Amendment Bill, 2005
Withdrawn
The Seeds Bill, 2004
Pending
Draft Seeds Bill, 2019
Draft
Draft Pesticide Management Bill, 2017
Draft
