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Draft Telecom Rules on Interception, Temporary Suspension of Services, and Cyber Security 2024
Draft
Amendments to IT Rules, 2021
Draft
Criminal Procedure (Identification) Rules, 2022
Rules
Draft Rules under the Industrial Relations Code, 2020
Draft
Draft Amendments to the Consumer Protection (E-Commerce) Rules, 2020
Draft
The Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021
Rules
Draft Rules under Code on Social Security, 2020
Draft
The Scheduled Tribes and Other Traditional Forest Dwellers (Recognition of Forest Rights) Amendment Rules, 2012
Rules
The Civil Liability for Nuclear Damage Rules 2011
Rules
The Information Technology Rules, 2011
Rules
Draft Rules under Occupational Safety, Health and Working Conditions Code, 2020
Draft
Draft Model Act and Rules on Conclusive Land Titling
Draft
Draft Rules under Consumer Protection Act, 2019
Draft
Draft Transgender Persons (Protection of Rights) Rules, 2020
Draft
Draft Rules under Code on Wages, 2019
Draft
Draft Information Technology [Intermediaries Guidelines (Amendment) Rules] 2018
Draft
