Consideration and Adoption of (i) Draft Report of the Standing Committee on Housing and Urban Affairs (2024-25) on the subject, ‘Demands for Grants (2024-25) and (ii) Draft Action Taken Report on action taken by the Government on the recommendations contained in the Twenty First Report (17th Lok Sabha) of the Standing Committee on Housing and Urban Affairs (2023-24) on the subject, ‘Smart Cities Mission: An Evaluation’.

Briefing by the representatives of Ministry of Housing and Urban Affairs on ‘Capacity building and enhancing sources of funding of the Urban Local Bodies/Municipal Bodies’.

Briefing by the representatives of Ministry of Housing and Urban Affairs along with representatives of NCRTC on Regional Rapid Transit System and Role of NCRTC.

Briefing by the representatives of Ministry of Housing and Urban Affairs on performance of Organisations/Offices under them and implementation of different flagship Schemes/ Programmes. AND Briefing by the representatives of Ministry of Housing and Urban Affairs on Demands for Grants (2024-25) of the Ministry.

To Consider Memorandum No. 1 regarding 'Selection of Subjects' for examination by the Committee during term 2024-25

Consideration and Adoption of Draft Report of the Standing Committee on Housing and Urban Affairs on the Subject, Smart Cities Mission An Evaluation.

Oral Evidence of the representatives of Ministry of Housing and Urban Affairs on the Subject 'Regional Rapid Transit System and role of NCRTC'.

Consideration and Adoption of Draft Action Taken Report of the Standing Committee on Housing and Urban Affairs on the subject 'Evaluation of Implementation of Pradhan Mantri Awas Yojana (Urban)'

To consider Memorandum No. 1 regarding 'Selection of Subjects' for examination by the Committee during the term 2023-24.

Briefing by the representatives of Ministry of Housing and Urban Affairs and CPWD on the Subject, 'Review of functioning of CPWD'.

Briefing by the representatives of Ministry of Housing and Urban Affairs and National Buildings Construction Corporation Ltd on the subject, 'Review of functioning of NBCC'.

Oral Evidence of the representatives of Ministry of Housing and Urban Affairs on the subject, "Smart Cities Mission: An Evaluation".

Oral Evidence of the Representative of Ministry Housing and Urban Affairs on the Subject, ‘Smart Cities Mission: An Evaluation’.

Oral evidence of the Representatives of Ministry of Housing and Urban Affairs on the subject, Smart Cities Mission An Evaluation.

Consideration and Adoption of following draft Reports of the Committee: (i) Draft 17th Report on the subject, Evaluation of Implementation of Pradhan Mantri Awas Yojana (Urban) AND (ii) Draft 18th Report on Demands for Grants (2023-24) of the Ministry of Housing and Urban Affairs.

Oral Evidence of the representatives of Ministry of Housing and Urban Affairs on DEMANDS FOR GRANTS (2023-24) of the Ministry of Housing and Urban Affairs.

Taking Oral Evidence of the representatives of Ministry of Housing and Urban Affairs on the subject, Evaluation of Implementation of Pradhan Mantri Awas Yojana (Urban).

Oral evidence of the representatives of Ministry of Housing and Urban Affairs (MoHUA) on the subject, Smart Cities Mission An evaluation.

Briefing by the representatives of (i) Ministry of Housing and Urban Affairs, (ii) NBCC, (iii) HUDCO, (iv) Hindustan Pre Fab Ltd, (v) CPWD, (vi) Directorate of Estates, (vii) Town and Country Planning Org, (viii) DDA, (ix) CGEWHO, and (x) NCRPB on the mandate , powers, functions, major projects under the organisation(s) concerned and status of implementations of Ministry s various flagship schemes, programmes, Projects .

For Consideration and Adoption of Memorandum No. 1 regarding Selection of Subjects for examination by the Committee during the term 2022-23.

Briefing by the representatives of Ministry of Housing and Urban Affairs and NCRTC on the subject, Improving the living standard and quality of living in urban cities - Status of Regional Rapid Transit System (RRTS) Projects.

Oral evidence of the representatives of Ministry of Housing and Urban Affairs and State Governments of Maharashtra and Sikkim on the subject, PM SVANidhi.

Consideration and Adoption of following draft Reports of the Committee: (i) Draft 14th Report on Action Taken by the Government on the recommendations contained in the Tenth Report (Seventeenth Lok Sabha) on the subject, PM Street Vendor’s Atma Nirbhar Nidhi (PM SVANidhi). (ii) Draft 15th Report on Action Taken by the Government on the recommendations contained in the Twelfth Report (Seventeenth Lok Sabha) on the Demands for Grants (2022-23) of Ministry of Housing and Urban Affairs.

Evidence of the representatives of Ministry of Housing and Urban Affairs, Ministry of Jal Shakti, Greater Visakhapatnam Municipal Corporation, NDMC and MCD on the subject, Swachh Bharat Mission (Urban).

Evidence of the representatives of Ministry of Housing and Urban Affairs, Ministry of Jal Shakti, Greater Visakhapatnam Municipal Corporation, NDMC and MCD on the subject, Swachh Bharat Mission (Urban).

Evidence of the representatives of Ministry of Housing and Urban Affairs, Ministry of Jal Shakti, Greater Visakhapatnam Municipal Corporation, NDMC and MCD on the subject, Swachh Bharat Misssion (Urban),

Evidence of the Representatives of Ministry of Housing and Urban Affairs on the Subject SWACHH BHARAT MISSION (URBAN).

Briefing by the representatives of Ministry of Housing and Urban Affairs on the Subject Swachh Bharat Mission Urban.

Oral evidence of the representatives of Ministry of Housing and Urban Affairs on the subject Pradhan Mantri Awas Yojana (Urban): Housing for All by 2022 and related issues.

Oral evidence of the representatives of Ministry of Housing and Urban Affairs and Briefing by the representatives of Department of Economic Affairs & Department of Financial Services (Ministry of Finance) on the subject, Implementation of The Real Estate (Regulation and Development) Act, 2016 (RERA) in Urban Areas - A Review.

Oral evidence of the representatives of Ministry of Housing and Urban Affairs on the subject, Implementation of The Real Estate Regulation and Development Act, 2016 in Urban Areas A Review. and Briefing by the representatives of Department of Economic Affairs and Department of Financial Services Ministry of Finance on the subject, Implementation of The Real Estate Regulation and Development Act, 2016 in Urban Areas A Review.

Examination of the subject Implementation of The Real Estate (Regulation and Development) Act (RERA) 2016 in Urban Areas A Review.

Oral evidence of the representatives of Ministry of Housing and Urban Affairs on DFG (2022-23)

oral evidence of the representatives of Ministry of Housing and Urban Affairs on DFG (2022-23)

(i) Briefing by the representative of Ministry of Housing and Urban Affairs on Pradhan Mantri Awas Yojana (Urban) Housing for All by 2022 and related issues. (ii) Oral Evidence by representatives of State Government of Maharashtra on the implementation of Pradhan Mantri Awas Yojana (Urban) Housing for All by 2022 and related issues in the State of Maharshtra.

(i) Briefing by the representative of Ministry of Housing and Urban Affairs on Pradhan Mantri Awas Yojana (Urban) Housing for All by 2022 and related issues. (ii) Oral Evidence by representatives of State Government of Maharashtra on the implementation of Pradhan Mantri Awas Yojana (Urban) Housing for All by 2022 and related issues in the State of Maharshtra.

(i) Briefing by the representative of Ministry of Housing and Urban Affairs on Pradhan Mantri Awas Yojana (Urban) Housing for All by 2022 and related issues. (ii) Oral evidence of the representatives of State Government of Maharashtra on implementation of Pradhan mantri Awas Yojana (Urban) Housing for All by 2022.

Briefing by the representative of Ministry of Housing and Urban Affairs on the subject, Pradhan Mantri Awas Yojana (Urban): Housing for All by 2022 and related issues.

Briefing by the representatives of Ministry of Housing and Urban Affairs on the subject, Pradhan Mantri Awas Yojana (Urban): Housing for All by 2022 and related issues.

Evidence of the representatives of the following: (i) Ministry of Housing and Urban Affairs, (ii) Ministry of Environment, Forest and Climate Change, Commission on Air Quality Management and CPCB, (iii) Ministry of Health and Family Welfare, ICMR and AIIMS; and, (iv) Government of NCT of Delhi. On the subject, Improving the standard and quality of living in urban cities- Air Quality, sewage treatment and drainage system, traffic management etc. with emphasis on Reducing Air Pollution in Delhi. AND Evidence of the representatives of the following: (i) Ministry of Housing and Urban Affairs, (ii) Department of Economic Affairs (MoF), and (iii) Hyderabad Metro, on the subject, Implementation of Metro Rail Projects- An Appraisal.

Briefing by the representatives of (i) Ministry of Housing and Urban Affairs (ii) M/o Railways(iii) Department of Economic Affairs (M/o Finance)(iv) Hyderabad Metro (v) Kolkata Metro on the subject Implementation of Metro Rail Projects-An Appraisal.

Briefing by the representatives of (i) Ministry of Housing and Urban Affairs, (ii) NBCC, (iii) HUDCO, (iv) Hindustan Pre Fab Ltd, (v) CPWD, (vi) Directorate of Estates, (vii) Town and Country Planning Org, (viii) DDA, and (ix) CGEWHO on the mandate, powers, functions, status of implementation of various Govt Schemes, Programmes, Projects, etc.

Consideration and adoption of Memorandum No.-1 regarding Selection of Subjects for examination during the term 2021-22

Briefing by the representatives of (i) Ministry of Housing and Urban Affairs (ii) Jaipur Metro Rail Corporation Ltd. (JMRCL) (iii) Chennai Metro Rail Ltd. (CMRL) (iv) Bengaluru Metro Rail Corporation Ltd. (BMRCL) and (v) Maharashtra Metro Rail Corporation Ltd. (MAHA METRO) - Pune & Nagpur Metro Rail Projects, on the subject Implementation of various Metro Projects and available alternatives.

Consideration and adoption of the following (i) Draft Report on Implementation of Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 (ii) Draft Action Taken Report on Fifth Report (17th Lok Sabha) on Demands for Grants (2021-22) of Ministry of Housing and Urban Affairs. and Briefing by the representatives of (i) Ministry of Housing and Urban Affairs (ii) Gujarat Metro Rail Corporation Ltd. (GMRCL) (iii) Madhya Pradesh Metro Rail Corporation Ltd. (MPMRCL) (iv) Patna Metro Rail Corporation Ltd. (PMRCL) and, (v) RITES Ltd, on the subject Implementation of various Metro Projects and available alternatives.

Evidence of the representatives of:- (i) Ministry of Housing and Urban Affairs; and (ii) Ministry of Finance - Department of Financial Services, on the subject, Implementation of Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 with special emphasis on PM SVANidhi Scheme.

Briefing by the representatives of Ministry of Housing and Urban Affairs on the subject Re-evaluation of progress and impact of Swachh Bharat Mission (Urban) in improving the overall sanitation coverage in urban areas including Solid Waste Management.

Consideration and Adoption of Draft Report of the Committee on the Demands for Grants (2021-22) of the Ministry of Housing and Urban Affairs.

Oral Evidence of the representatives of Ministry of Housing and Urban Affairs on Demands for Grants (2021-22) of the Ministry.

Briefing of the representatives of Ministry of Housing and Urban Affairs on the Subject "Need for formulating Master Plans for every city in the country for holistic development".

Evidence of the representatives of Ministry of Finance (Department of Financial Services) on the following Subjects: (i) Pradhan Mantri Awas Yojana (Urban) (ii) Poverty Alleviation and creation of employment opportunities in Urban Areas- Deen Dayal Antyodaya Yojana - NULM (iii) Implementation of Street Vendors Act (Protection of Livelihood and Regulation of Street Vending Act, 2014.

Briefing by the representatives of Ministry of Housing and Urban Affairs on the subject Poverty Alleviation and creation of employment opportunities in Urban Areas - Deen Dayal Antyodaya Yojana - NULM

Evidence of the representatives of Ministry of Housing and Urban Affairs and State Governments of NCT of Delhi, Haryana, Uttar Pradesh and Punjab on the subject Implementation of Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act 2014.

Evidence of the representatives of Ministries of (i) Housing and Urban Affairs (ii) Environment, Forest and Climate Change (iii) Health and Family Welfare-Department of Health and Family Welfare (iv) Central Pollution Control Board, and (v) State Governments of NCT of Delhi, Haryana, Uttar Pradesh and Punjab on the subject, Steps taken for prevention of Air Pollution in Delhi and NCR with special emphasis on finding permanent solution to Air Pollution in Delhi and NCR and Evidence of the representatives of (i) Ministry of Housing and Urban Affairs and (ii) State Governments of NCT of Delhi, Haryana, Uttar Pradesh and Punjab on the subject, Implementation of Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014.

Briefing by the representatives of: (i) Ministry of Health and Family Welfare and (ii) Ministry of Housing and Urban Affairs. on the subject, ‘Situation arising out of Corona virus in Delhi and NCR’.

Evidence of the representatives of Ministry of Housing and Urban Affairs on Demands for Grants (2020-21) of the Ministry.

Evidence of the representatives of Ministry of Housing and Urban Affairs on Demands for Grants (2020-21) of the Ministry.

Briefing by the representatives of Ministry of Housing and Urban Affairs on the subject, Smart Cities Mission: An Evaluation with reference to Smart Cities of Surat, Bhubaneshwar, New-Town Kolkata, Patna, and Dehradun.

Briefing by the representatives of Ministry of Housing and urban Affairs on the subject Smart Cities Mission An evaluation with reference to Smart Cities of Aurangabad, Indore, Jaipur, Lucknow, New Town Kolkata, Patna and Raipur.

Briefing by the representatives of Department of Health and Family Welfare, Department of Health Research, Department of Scientific and Industrial Research, Indian Council of Medical Research and AIIMS on the subject Role of municipal Corporations of Delhi, DDA, NDMC, CPWD and NBCC in reducing Air Pollution in Delhi.

Briefing by the representatives of Ministry of Housing and Urban Affairs on "Role of Municipal Corporations of Delhi, DDA, NDMC, CPWD and NBCC in reducing Air Pollution in Delhi and local Municipal Corporation in NCR.

Briefing on DFG (2020-21) by Ministry of Housing and Urban Affairs.

Evidence of the representatives of the Ministry of Urban Development on Demands for Grants 2017-18 and Evidence of the representatives of the Ministry of Housing and Urban Poverty Alleviation on Demands for Grants 2017-18.

Briefing by the representatives of Ministry of Urban Development on the subject, `Rainwater Harvesting in Metropolitan Cities`

Briefing by the representatives of the MoHUPA and DFS and Nationalized Banks on the subject, "Reviewing of financing for Low Cost Housing and timely completion of Housing Projects."

Evidence of the representatives of the MoUD on "Functioning of Directorate of Estates, construction and maintenance of Government residential buildings and other buildings by CPWD and NBCC."

To consider the following items: (i) Memorandum No.1 regarding selection of subjects for examination by the Committee. (ii) Future programme of the Committee

Evidence by the representatives of the Ministry of Urban Development on the subject`Modernization of Directorate of Printing, Government of India Stationery Office and Department of Publication`

Evidence by the representatives of the Ministry of Urban Development on the subject `Management of Urban Transport for Smooth Flow of Traffic`

1.Evidence of the representatives of the Ministry of Urban Development on Demands for Grants 2016-17 and 2.Evidence of the representatives of the Ministry of Housing and Urban Poverty Alleviation on Demands for Grants 2016-17

Oral evidence by the representatives of the Ministry of Urban Development, CPWD and NBCC on the subject `Functioning of Directorate of Estates and construction and maintenance of Government residential buildings by CPWD and NBCC`

Briefing by the representatives of the Ministry of Housing and Urban Poverty Alleviation on the subjects`Reviewing of financing for Low Cost Housing` and `Policy for Removal and Prevention of encroachments leading to slum-free cities`

(i)Briefing by the representatives of the Department of Financial Services, Ministry of Finance on the subject `Reviewing of financing for Low Cost Housing`(ii)Briefing by the representatives of the Ministry of Housing and Urban Poverty Alleviation on the subjects`Reviewing of financing for Low Cost Housing` and `Policy for Removal and Prevention of encroachments leading to slum-free cities`

Memorandum No1 regarding selection of subjects for examination by the Committee, Consideration for adoption of 9th Action Taken Report on fifth Report 16th lok Sabha of the Standing Committee on Urban Development on Demands for Grants (2015-16) of the Ministry of Urban Development and ; Future programme of the Committee

Briefing by the representatives of the Ministry of Urban Development on the subject`Functioning of Directorate of Estates`

Oral evidence of the office bearers of Employees Associations of Directorate of Printing, Government of India`s Stationery Office

Adoption of draft Reports on DFG 2015-16 of the Ministries of Urban Development and Housing & Urban Poverty Alleviation

(i)Briefing by the representatives of the Ministry of Urban Development and DDA on the subject `Timely and effective implementation of various schemes of Ministry of Urban Development by Government Agencies An evaluation`
(ii)Briefing by the representatives of the Ministry of Urban Development, Ministry of Home Affairs and NDMC on the subject `Timely and effective implementation of various schemes of Ministry of Urban Development by Government Agencies An evaluation`