Sr. No. | Member Name | Members from |
---|---|---|
1 | A. Raja | Lok Sabha |
2 | Abhijit Gangopadhyay | Lok Sabha |
3 | Aparajita Sarangi | Lok Sabha |
4 | Arun Bharti | Lok Sabha |
5 | Arvind Sawant | Lok Sabha |
6 | Asaduddin Owaisi | Lok Sabha |
7 | Suresh Gopinath Mhatre | Lok Sabha |
8 | Aruna. D. K | Lok Sabha |
9 | Dileshwar Kamait | Lok Sabha |
10 | Gaurav Gogoi | Lok Sabha |
11 | Imran Masood | Lok Sabha |
12 | Jagdambika Pal | Lok Sabha |
13 | Kalyan Banerjee | Lok Sabha |
14 | Lavu Sri Krishna Devarayalu | Lok Sabha |
15 | Mohammad Jawed | Lok Sabha |
16 | Mohibbullah | Lok Sabha |
17 | Naresh Ganpat Mhaske | Lok Sabha |
18 | Nishikant Dubey | Lok Sabha |
19 | Sanjay Jaiswal | Lok Sabha |
20 | Tejasvi Surya | Lok Sabha |
21 | Brijlal | Rajya Sabha |
22 | Dharmasthala Veerendra Heggade | Rajya Sabha |
23 | Ghulam Nabi Azad | Rajya Sabha |
24 | M. Mohamed Abdulla | Rajya Sabha |
25 | Medha Vishram Kulkarni | Rajya Sabha |
26 | Md. Nadimul Haque | Rajya Sabha |
27 | Radha Mohan Das Agarwal | Rajya Sabha |
28 | Sanjay Singh | Rajya Sabha |
29 | Syed Nasir Hussain | Rajya Sabha |
30 | V. Vijayasai Reddy | Rajya Sabha |
Date | Name Of Committee | Agenda |
---|---|---|
2024-12-11 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the Darul Uloom Deoband on the Waqf (Amendment) Bill, 2024. |
2024-12-05 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence of the representatives of the Ministry of Minority Affairs on the ‘Waqf (Amendment) Bill, 2024’. |
2024-11-05 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following stakeholders on the ‘Waqf (Amendment) Bill, 2024’: (i) Anjuman e Shiateali Dawoodi Bohra Community led by Senior Counsel (ii) Dr. Mohammad Hanif Ahmad (Associate Professor, AMU, Aligarh) (iii) Dr. Imran Chudhary and Group, Convener, Student and Madarsa Cell |
2024-11-05 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following stakeholders on the ‘Waqf (Amendment) Bill, 2024’: (i) Akhil Bhartiya Adhivakta Parishad led by Shri Shreehari Borikar (ii) Anveshak led by Shri Gaurav Agarwal |
2024-10-29 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence of the representatives of the Ministry of Minority Affairs on the Waqf (Amendment) Bill, 2024. |
2024-10-29 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
(i) Oral evidence of the representatives of Delhi Waqf Board on the Waqf (Amendment) Bill, 2024. (ii) Oral evidence of the representatives of the Ministry of Minority Affairs on the Waqf (Amendment) Bill, 2024. |
2024-10-28 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence of the following stakeholders on the Waqf (Amendment) Bill, 2024: (i) Delhi Waqf Board (ii) Haryana Waqf Board (iii) Punjab Waqf Board (iv) Uttarakhand Waqf Board |
2024-10-28 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following stakeholders on the Waqf (Amendment) Bill, 2024: (i) Call for Justice (Former SC/HC Judges Group led by Shri Chander Wadhwa) (ii) Waqf Tenant Welfare Association, Delhi |
2024-10-22 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of delegation of 05 MPs from Indian Union Muslim League(IUML) on the ‘Waqf (Amendment) Bill, 2024’. |
2024-10-22 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following stakeholders on the ‘Waqf (Amendment) Bill, 2024’: (i) Justice in Reality, Cuttack, Odisha (ii) Panchasakha Bani Prachar Mandali Cuttack, Odisha |
2024-10-21 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence of the representatives of the Ministry of Minority Affairs on the ‘Waqf (Amendment) Bill, 2024’. |
2024-10-15 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence of the representatives of the Ministry of Minority Affairs on the ‘Waqf (Amendment) Bill, 2024’. |
2024-10-14 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the Jamiat Ulama-i-Hind, Delhi on the ‘Waqf (Amendment) Bill, 2024’. |
2024-10-14 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following stakeholders on the ‘Waqf (Amendment) Bill, 2024’: (i) Mahant Sudhirdas Maharaj, Head Priest, Shri Kalaram Temple, Nashik (ii) Adv. Vishnu Shankar Jain, practicing at Supreme Court of India (iii) Adv. Ashwini Upadhyay, practicing at Supreme Court of India (iv) Adv. Amita Sachdeva, Hindu Janajagruti Samiti, Goa (vi) Shri Chetan Rajhansa, National Spokesperson, Sanatan Sanstha, Goa |
2024-10-14 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of Shri Anwar Manippadi, Former Chairman, Karnataka State Minorities Commission and Karnataka Minorities Development Corporation on the Waqf (Amendment) Bill, 2024. |
2024-09-20 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of All India Sajjadanashin Council, Ajmer on the Waqf (Amendment) Bill, 2024. |
2024-09-20 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following stakeholders on the Waqf (Amendment) Bill, 2024: (i) Muslim Rashtriya Manch, Delhi (ii) Bharat First, Delhi. |
2024-09-19 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following Expert/stakeholder on the Waqf (Amendment) Bill, 2024: (i) Prof. Faizan Mustafa, Vice Chancellor, Chanakya National Law University, Patna (ii) Pasmanda Muslim Mahaaz |
2024-09-19 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of All Indian Muslim Personal Law Board on the Waqf (Amendment) Bill, 2024. |
2024-09-06 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence of the representatives of Archaeological Survey of India, Ministry of Culture on the ‘Waqf (Amendment)Bill, 2024. |
2024-09-06 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestion/oral evidence the following stakeholders on the ‘Waqf (Amendment) Bill, 2024’: (i) Zakat Foundation of India; (ii) Telangana Waqf Board. |
2024-09-05 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence of the representatives of Ministry of Housing and Urban Affairs on the ‘Waqf (Amendment) Bill, 2024’ |
2024-08-30 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
To hear the views/suggestions of the following stakeholders on the Waqf (Amendment) Bill, 2024: (i) All India Sunni Jamiyatul Ulama, Mumbai. (ii) Indian Muslims for Civil Rights (IMCR), New Delhi. |
2024-08-30 | Joint Committee on The Waqf (Amendment) Bill, 2024 |
Oral evidence for the following stakeholders on the Waqf (Amendment) Bill, 2024: (i) Uttar Pradesh Sunni Central Waqf Board. (ii) Rajasthan Board of Muslim Waqf. |