Applications for LAMP Fellowship 2025-26 are now open. Apply here. The last date for submitting applications is December 21, 2024
The Winter Session 2021 of Parliament began today amid disruptions in both the Houses.
The Farm Laws Repeal Bill, 2021 was introduced and passed in Parliament without discussion. The Bill was added to Rajya’s Sabha supplementary agenda before passing. The Bill repeals the three farm laws which were legislated during the 2020 Monsoon Session.
The two Houses adjourned for the day shortly after without taking up any other legislative business. The Assisted Reproductive Technology (Reg.) Bill, 2020 in Lok Sabha and the Dam Safety Bill, 2019 in Rajya Sabha were listed for consideration and passing but could not be taken up.
Before adjourning, a motion to suspend twelve Members of Rajya Sabha for the remainder of the session was moved and passed in the Upper House. They were suspended for not observing Parliamentary conduct on the last day of the Monsoon Session.
Numbers to note |
896 days Article 93 of the Constitution requires Lok Sabha to choose two of its members to be Speaker and Deputy Speaker, as soon as possible. At 896 days, this is the longest period in the history of Lok Sabha that the House has remained without a Deputy Speaker. |
61.2% The Ministry of Finance informed Lok Sabha today that the mutual fund investors falling in the Rs.1 to Rs. 5 lakh income slab account for 61.2% of the total individual investors, as per information provided by the SEBI. |