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PRS Parliament Diary
Winter Session-II: February 11, 2014
The fifth day of the extended Winter Session saw the introduction of three
Bills in Parliament.
Both Houses continued to be disrupted. Lok Sabha and Rajya Sabha both worked
for under 15 minutes each today. In the five sittings since the beginning of
this Session, Lok Sabha has lost 95% of time to disruptions, while the Rajya
Sabha has lost 91% time to disruptions.
In Rajya Sabha, The Human Immunodeficiency Virus And Acquired Immune Deficiency
Syndrome (Prevention And Control) Bill, 2014 and The Constitution (Scheduled
Castes) Orders (Amendment) Bill, 2014 were introduced.
In Lok Sabha, The Acquisition of Certain Area in Mumbai for Dr. Bhimrao
Ambedkar Memorial Bill, 2014 was introduced. The Bill provides for the
acquisition of certain area in Mumbai belonging to the National Textile
Corporation Limited for facilitation of the construction of a memorial for Dr.
Bhimrao Ambedkar.
As of today, 129 Bills are pending in the 15th Lok Sabha.
Legislative Agenda for the day was as given below:
Lok Sabha
Bill for Introduction
1. Acquisition of Certain Area in Mumbai for Dr. Bhimrao
Ambedkar
Memorial Bill, 2014
Bills for Consideration and Passing
1. Right
of Citizens for Time Bound Delivery of Goods and Services and of Their
Grievances Bill, 2011
2. The
Prevention of Bribery of Foreign Public Officials Bill, 2011
3. Marriage
Laws (Amendment) Bill, 2013 [as passed by Rajya
Sabha]
4. Regional
Centre for Biotechnology Bill, 2011
5. Narcotic
Drugs and Psychotropic Substances (Amendment) Bill, 2011
6. Warehousing
Corporations (Amendment) Bill, 2011
7. Registration
of Births and Deaths (Amendment) Bill, 2013 [as
passed by Rajya Sabha]
Rajya Sabha
Bills for Introduction
1. The Human Immunodeficiency Virus and Acquired Immune Deficiency
Syndrome (Prevention and Control) Bill, 2014
2. The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2014
Bills for Consideration and Passing
1. The
Street Vendors (Protection of Livelihood and Regulation of Street Vending)
Bill, 2013 (as passed by Lok Sabha)
2. The Governors (Emoluments, Allowances
and Privileges) Amendment Bill, 2013 (as passed by Lok Sabha)
3. The
Rani Lakshmi Bai Central Agricultural University Bill, 2012
4. The
National Institutes of Technology, Science Education and Research (Amendment)
Bill, 2013
5. The Constitution (Scheduled Castes) Orders (Amendment) Bill, 2013
6. The
Whistle Blowers Protection Bill, 2011 (as passed by Lok Sabha)