There are a few defining dates in our country’s democratic journey; November 26 is one of them. On this day in 1949, the Constituent Assembly adopted our Constitution after extensive deliberations. Following a suggestion by six-time Lok Sabha MP Bhartruhari Mahtab, in 2015, the government...
The Government has introduced three Bills to replace the core laws, i.e., the Indian Penal Code (IPC), 1860, the Code of Criminal Procedure (CrPC), 1973, and the Indian Evidence Act (IEA), 1872, which form the basis of the criminal justice system. These Bills are being examined by the...
India, Australia and South Africa are currently the top three teams in the cricket World Cup. All three are former British colonies with a rich cricketing history and a spirited following. And wherever there are people and passions involved, politics and policy follow close behind. The political par...
