On Monday, the Supreme Court could refer a petition by Amar Singh and Jaya Prada to a larger bench asking if they can be disqualified under the anti-defection law for defying the Samajwadi Party’s whip in Parliament after already being expelled from the party. The petition filed by the two MPs...
Interruptions, disruptions, adjournments. These words characterise the Budget session of Parliament which ran from the last week of February to the first week of May. Sample some statistics: Parliament was scheduled to meet for 35 sittings; it met on 32 days. The Lok Sabha met for 66 percent of the ...
