Assembly Sessions and Sittings
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Bills
|
Session |
Year |
Bills Introduced |
Bills Passed |
Appropriation Bills |
Re-passed |
Withdrawn |
Ordinances Tabled |
Notes |
|
First Session |
2017 |
17 |
17 |
1 |
0 |
1 |
0 |
From |
|
Second Session |
2017 |
16 |
16 |
1 |
1 |
0 |
5 |
|
|
First Session |
2018 |
9 |
9 |
2 |
2 |
0 |
5 |
|
|
Second Session |
2018 |
13 |
13 |
1 |
1 |
0 |
6 |
|
|
Third Session |
2018 |
5 |
5 |
1 |
1 |
0 |
2 |
|
|
First Session |
2019 |
1 |
1 |
1 |
0 |
0 |
0 |
|
|
Second Session |
2019 |
13 |
13 |
1 |
0 |
1 |
4 |
|
|
Third Session |
2019 |
0 |
0 |
0 |
0 |
0 |
0 |
|
|
Fourth Session |
2019 |
6 |
6 |
1 |
0 |
0 |
2 |
|
|
First Session |
2020 |
11 |
11 |
1 |
0 |
0 |
1 |
|
|
Second Session |
2020 |
27 |
27 |
0 |
0 |
1 |
17 |
|
|
First Session |
2021 |
18 |
18 |
1 |
0 |
3 |
7 |
|
|
Second Session |
2021 |
14 |
14 |
1 |
0 |
0 |
4 |
Based on Assembly Response |
|
Third Session |
2021 |
0 |
0 |
0 |
0 |
0 |
1 |
|
|
Fourth Session |
2021 |
10 |
10 |
2 |
0 |
0 |
3 |
Short Notice Questions
|
Session |
Year |
Accepted |
Answered |
Returned + Withdrawn + |
Lapsed after being accepted |
Pending |
|
First Session |
2017 |
24 |
7 |
16 |
1 |
0 |
|
Second Session |
2017 |
5 |
0 |
4 |
1 |
0 |
|
First Session |
2018 |
24 |
3 |
21 |
0 |
0 |
|
Second Session |
2018 |
9 |
3 |
4 |
2 |
0 |
|
Third Session |
2018 |
5 |
1 |
0 |
4 |
0 |
|
First Session |
2019 |
19 |
5 |
9 |
5 |
0 |
|
Second Session |
2019 |
27 |
6 |
14 |
6 |
1 |
|
Third Session |
2019 |
0 |
0 |
0 |
0 |
0 |
|
Fourth Session |
2019 |
18 |
4 |
8 |
6 |
0 |
|
First Session |
2020 |
23 |
7 |
12 |
4 |
0 |
|
Second Session |
2020 |
17 |
0 |
5 |
12 |
0 |
|
First Session |
2021 |
27 |
4 |
19 |
4 |
0 |
|
Second Session |
2021 |
Na |
|
|
|
|
|
Third Session |
2021 |
Na |
|
|
|
|
|
Fourth Session |
2021 |
Na |
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Note:
1. Members may withdraw their questions with the consent of the Speaker. The notice for such withdrawal has to be given before the sitting in which the question is listed for the answer.
2. Under Rule 29(4), if the Minister concerned is not in a position to answer a short notice question at given notice and the Speaker is of the opinion that it is of sufficient public importance, he may direct that it may be given priority on the list of questions for the day on which, according to rules, it would be due for the answer as a starred question and be placed in a separate annexure.
Starred Questions
|
Session |
Year |
Accepted |
Answered |
Returned + Withdrawn |
Lapsed after being accepted |
Pending |
|
First Session |
2017 |
279 |
126 |
2 |
151 |
0 |
|
Second Session |
2017 |
390 |
114 |
0 |
275 |
1 |
|
First Session |
2018 |
403 |
161 |
2 |
240 |
0 |
|
Second Session |
2018 |
604 |
89 |
0 |
514 |
1 |
|
Third Session |
2018 |
573 |
50 |
0 |
523 |
0 |
|
First Session |
2019 |
490 |
90 |
0 |
399 |
1 |
|
Second Session |
2019 |
578 |
107 |
1 |
469 |
1 |
|
Third Session |
2019 |
40 |
0 |
0 |
38 |
2 |
|
Fourth Session |
2019 |
533 |
56 |
0 |
477 |
0 |
|
First Session |
2020 |
554 |
122 |
0 |
430 |
2 |
|
Second Session |
2020 |
428 |
0 |
0 |
426 |
2 |
|
First Session |
2021 |
661 |
136 |
0 |
524 |
1 |
|
Second Session |
2021 |
Na |
|
|
|
|
|
Third Session |
2021 |
Na |
|
|
|
|
|
Fourth Session |
2021 |
Na |
|
|
|
|
Unstarred Questions
|
Session |
Year |
Accepted |
Answered |
Returned + Withdrawn |
Lapsed after being accepted |
Pending |
|
First Session |
2017 |
1738 |
980 |
0 |
749 |
9 |
|
Second Session |
2017 |
1532 |
829 |
3 |
693 |
7 |
|
First Session |
2018 |
1545 |
947 |
0 |
596 |
2 |
|
Second Session |
2018 |
1785 |
800 |
3 |
980 |
2 |
|
Third Session |
2018 |
1243 |
315 |
0 |
926 |
2 |
|
First Session |
2019 |
1194 |
384 |
1 |
804 |
5 |
|
Second Session |
2019 |
1836 |
764 |
3 |
1062 |
7 |
|
Third Session |
2019 |
168 |
0 |
0 |
161 |
7 |
|
Fourth Session |
2019 |
1007 |
186 |
1 |
615 |
5 |
|
First Session |
2020 |
1421 |
455 |
0 |
962 |
4 |
|
Second Session |
2020 |
996 |
0 |
0 |
992 |
4 |
|
First Session |
2021 |
2216 |
1171 |
4 |
1035 |
6 |
|
Second Session |
2021 |
Na |
|
|
|
|
|
Third Session |
2021 |
Na |
|
|
|
|
|
Fourth Session |
2021 |
Na |
|
|
|
|
Sources:
- Proceeding and Synopsis: http://uplegisassembly.gov.in/Karyawahi/Proceeding_Synopsis_en.aspx#/sinhavlokan_en
- Press Briefs on Sessions: http://uplegisassembly.gov.in/getImageHandler.ashx?ID=161&con=4
