Bill Videos

Bill Videos

The Oilfields (Regulation and Development) Amendment Bill, 2024

Explained: The Bharatiya Vayuyan Vidheyak, 2024

Explained: Disaster Management (Amendment) Bill, 2024

The CEC & other ECs (Appointment, Conditions of Service & Term of Office) Bill, 2023

Functioning of the 15th Karnataka Assembly

The Inter-Services Organisations (Command, Control and Discipline) Bill, 2023

Defence Budget 2023-24: Key Highlights and Issues

Overview of the Union Budget 2023-24

The Electricity (Amendment) Bill, 2022

The Energy Conservation (Amendment) Bill, 2022

Explained | Reforms to the Labour Laws | Part 5: The Code on Wages, 2019

Explained | Reforms to the Labour Laws | Part 4: The Code on Occupational Safety and Health

Explained | Reforms to the Labour Laws | Part 3: The Code on Social Security, 2020

Explained | Reforms to the Labour Laws | Part 2: The Industrial Relations Code, 2020

Explained | Reforms to the Labour Laws | Part 1: Overview

The Karnataka Protection of Right to Freedom of Religion Ordinance, 2022

The Criminal Procedure (Identification) Bill, 2022

Chartered Accountants, Cost and Works Accountants and Company Secretaries (Amendment) Bill, 2021

The Delhi Municipal Corporation (Amendment) Bill, 2022

The National Anti-Doping Bill, 2021

The Prohibition of Child Marriage (Amendment) Bill, 2021

The Mediation Bill, 2021

The Haryana State Employment of Local Candidates Act, 2020

Amendments to the Delhi Special Police Establishment Act, 1946 and the CVC Act, 2003

Narcotic Drugs and Psychotropic Substances (Amendment) Ordinance, 2021

Implementation of the Insolvency and Bankruptcy Code, 2016

The Deposit Insurance and Credit Guarantee Corporation (Amendment) Bill, 2021

Discussed in Parliament | The Juvenile Justice (Amendment) Bill, 2021

The Pesticides Management Bill, 2020

The Model Tenancy Act, 2021

The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2021

National Institute of Pharmaceutical Education and Research (Amendment) Bill,...

The Assisted Reproductive Technology (Regulation) Bill, 2020

The Personal Data Protection Bill, 2020

The Commission for Air Quality Management in NCR and Adjoining Areas Ordinance...

The Indian Medicine Central Council (Amendment) Ordinance, 2020

The Homoeopathy Central Council (Amendment) Ordinance, 2020

The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm...

The Farmers' Produce Trade and Commerce (Promotion and Facilitation)...

Parliament's preparation for the Monsoon Session

Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm...

Farmers' Produce Trade and Commerce (Promotion and Facilitation) Ordinance...

National Education Policy 2020 (Hindi)

National Education Policy 2020, explained

The Banking Regulation (Amendment) Ordinance, 2020

The Essential Commodities (Amendment) Ordinance, 2020 (Hindi)

The Essential Commodities (Amendment) Ordinance, 2020

Insolvency and Bankruptcy Code (Amendment) Ordinance, 2020 (Hindi)

The Maintenance and Welfare of Parents and Senior Citizens (Amendment) Bill,...

Banking Regulation (Amendment) Bill, 2020

The Medical Termination of Pregnancy (Amendment) Bill, 2020

Prohibition of Electronic Cigarettes Bill, 2019

The Muslim Women (Protection of Rights on Marriage) Bill, 2017

The Motor Vehicles (Amendment) Bill, 2019

The Consumer Protection Bill, 2019

The National Medical Commission Bill, 2017

The DNA Technology (Use and Application) Regulation Bill, 2018

The DNA Technology (Use and Application) Regulation Bill, 2018

Demand for Grants: Ministry of Road Transport and Highways

The Motor Vehicles (Amendment) Bill, 2016

The Surrogacy (Regulation) Bill, 2016

Demand for Grants: Ministry of Railways

The Aadhaar and Other Laws (Amendment) Bill, 2019

What is the Role of an MP?

Role of an MP

Know your MP before you vote

Importance of Parliamentary procedures

The Companies (Amendment) Bill, 2018

The Trafficking of Persons (Prevention, Protection and Rehabilitation) Bill,...

Juvenile Justice (Care and Protection of Children) Amendment Bill, 2018

Draft Personal Data Protection Bill, 2018

The Fugitive Economic Offenders Bill, 2018

The Insolvency and Bankruptcy Ordinance, 2018

The Code on Wages, 2017

The Criminal Law (Amendment) Ordinance, 2018

The Fugitive Economic Offenders Bill, 2018

The Right of Children to Free and Compulsory Education (Second Amendment) Bil,...

The Consumer Protection Bill, 2018

The National Medical Commission Bill, 2017

The Insolvency and Bankruptcy Code (Amendment) Ordinance, 2017

The Code on Wages, 2017

The Financial Resolution and Deposit Insurance Bill, 2017

The Right of Children to Free and Compulsory Education (Second Amendment) Bill...

The Banking Regulation (Amendment) Ordinance, 2017

Goods and Services Tax [GST] :An Explainer

The Major Ports Authorities Bill, 2016

The Finance Bill, 2017: Electoral Finance Reforms

The Indian Institutes of Management Bill, 2017

The Maternity Benefit (Amendment) Bill, 2016

The Transgender Persons (Protection of Rights) Bill, 2016

Bill Videos : The Citizenship (Amendment) Bill, 2016

Bill Videos : The Aadhaar (Targeted Delivery of Financial and Other Subsidies,...

Bill Videos : The Whistle Blowers Protection (Amendment) Bill, 2015

Bill Videos : The Compensatory Afforestation Fund Bill, 2015

The Constitution (122nd Amendment) (GST) Bill, 2014

The Land Acquisition Ordinance, 2015

Bill Videos : The Coal Mines (Special Provisions) Bill, 2014

Bill Videos : The Factories (Amendment) Bill, 2014

The Real Estate (Regulation and Development) Bill, 2013

Bill Videos : The Juvenile Justice (Care and Protection of Children) Bill, 2014

The Consumer Protection Bill, 2015